CHIEF CONTROLLING REVENUE AUTHORITY Vs. STATE

Referred Judgements :-

CHIER CONTROLLING BEVENUE AUTHORITY VS. MAHARASHTRA SUPER MILLS LIMITED [REFERRED TO]
BANARASI DASS AHLUWALIA VS. CHIEF CONTROLLING REVENUE AUTHORITY DELHI [REFERRED TO]
STATE OF BIHAR VS. KALIKA KUER alias KALIKA SINGH [REFERRED TO]
UNION OF INDIA VS. S SARUP SINGH [REFERRED TO]
SARDAR DEORAO JADHAV VS. STATE OF MADHYA PRADESH [REFERRED TO]
S SARUP SINGH VS. UNION OF INDIA [REFERRED TO]
USUF DADABHAI VS. CHAND MAHOMED [REFERRED TO]