LAWS(DLH)-2016-8-600

PRADEEP KHANNA Vs. ACIT CIRCLE 30

Decided On August 11, 2016
PRADEEP KHANNA Appellant
V/S
Acit Circle 30 Respondents

JUDGEMENT

(1.) Admit.

(2.) With the consent of counsels for the parties appeal was heard.

(3.) The following question of law arises for consideration of this court: