LAWS(DLH)-2016-9-79

YAHOO ! INC Vs. SANJAY PATEL & ORS.

Decided On September 01, 2016
Yahoo ! Inc Appellant
V/S
Sanjay Patel And Ors. Respondents

JUDGEMENT

(1.) This suit by Yahoo! Inc., a corporation, organised under the laws of the State of Delaware, USA, having its registered office in California, is directed against Apricot Foods Pvt. Ltd. ("AFPL") (Defendant No.2), Mr. Sanjay Patel (Defendant No.1) Director of AFPL and Shri Jee Traders (Defendant No.3), seeking permanent injunction to restrain the Defendants from infringing the Plaintiff's trademark, passing off, damages and delivery up etc.

(2.) Summons in the suit and notice in the application were issued on 10th April 2015. The relevant portion of the said order reads as under:

(3.) Subsequently on 23rd Feb. 2016, this Court passed an order as under: