(1.) Co. Appl. No. 904/2015 is filed by the Official Liquidator under section 481 of the Companies Act, 1956 read with Rule 9 of the Companies (Court) Rules, 1959, praying that M/s Bharat Photo Circuit Ltd. (In Liqn.) be finally dissolved and the Official Liquidator, Delhi, be discharged as its liquidator.
(2.) It is stated that M/s Bharat Photo Circuit Limited was ordered to be wound up by this Court vide its order dated 09.01.1998 and Official Liquidator attached to this court was appointed as Liquidator of the said respondent company.
(3.) The Official Liquidator submits that possession of the factory situated at C-10, Site-4, Industrial Area, Sahibabad was taken over. Further, by way of order dated 15.11.2002 offer of M/s Narula Traders was accepted in a sum of Rs 2,60,000/- towards sale of Plant & Machinery of respondent company; and possession of the Plant & Machinery was handed over to M/s Narula Traders on 16.12.2002. Some other movable assets / articles of respondent company were sold for Rs.3,000/- in terms of order dated 17.08.2006 to Mr. Ashok Vats Electricals.