BEERBALI Vs. STATE

JUDGEMENT

(1.) Not to disclose the identity of the victim, I shall be referring to her as : 'Sacred. Accompanied by her mother Shakuntla PW -9, and W/Ct.Rekha PW -6, Sacred was brought to the casualty of Babu Jagjeevan Ram Memorial Hospital at 4.45 P.M. on July 29, 2012 where she was examined by Dr.Neha Bansal who wrote on the MLC Ex.PW -1/A that there was no injury on Sacred's body. She found everything normal. Nothing suggestive of a sexual assault or intercourse is recorded therein.

(2.) Sacred was referred for a gynaecological examination and Dr.Latika, Sr.Gynaecologist examined Sacred. On the MLC she recorded the following: -

(3.) W/Ct.Rekha was deputed to take Sacred to the hospital because Sacred's mother Shakuntla had made a call at the Police Control Room informing that the appellant had raped her daughter, which fact her daughter disclosed when she returned home.