LAWS(DLH)-2016-8-427

DELHI TRANSPORT CORPORATION Vs. BALCHAND

Decided On August 22, 2016
DELHI TRANSPORT CORPORATION Appellant
V/S
BALCHAND Respondents

JUDGEMENT

(1.) Cav.Pet. 740/2016

(2.) Exemptions are allowed subject to all just exceptions.

(3.) Applications stand disposed of.