LAWS(DLH)-2016-12-67

MKU LTD. Vs. UNION OF INDIA

Decided On December 19, 2016
MKU Ltd. Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) IA No. 15673/2016

(2.) Vibhu Bakhru, J. - Allowed, subject to all just exceptions.

(3.) Issue notice. The learned counsel for the respondent accepts notice.