(1.) The appellants have challenged the decree for possession of property bearing No.93 measuring 210 sq. yds., Prakash Mohalla, Sant Nagar Extension, Village Garhi, Jharia Maria, New Delhi. For the sake of convenience, the appellants and the respondent are referred to as per their ranks before the Trial Court as 'the defendants' and 'the plaintiff' respectively.
(2.) Plaintiff's case
(3.) Defendant's case