INDIAN STATISTICAL INSTITUTE Vs. SOUTH DELHI MUNICIPAL CORPORATION ASSESSMENT AND COLLECTION DEPARTMENT

Referred Judgements :-

DAMYANTI NARANGA THE HINDI SAHITYA SAMMELAN VS. UNION OF INDIA [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
S S DHANOA VS. MUNICIPAL CORPORATION DELHI [REFERRED TO]
B S MINHAS VS. INDIAN STATISTICAL INSTITUTE [REFERRED TO]
BIHARILAL DOBRAY VS. ROSHAN LAL DOBRAY [REFERRED TO]
ASHOKA MARKETING LIMITED SAHU JAIN SERVICES LIMITED K B PARSAI BENNETT COLEMAN AND COMPANY LIMITED VS. PUNJAB NATIONAL BANK:PUNJAB NATIONAL BANK:UNION OF INDIA:LIFE INSURANCE CORPORATION OF INDIA [REFERRED TO]
MUNICIPAL COMMISSIONER OF DUM DUM MUNICIPALITY VS. INDIAN TOURISM DEVELOPMENT CORPORATION [REFERRED TO]
NEW DELHI MUNICIPAL COUNCIL VS. STATE OF PUNJAB [REFERRED TO]
ELECTRONICS CORPORATION OF INDIA LIMITED VS. SECRETARY REVENUE DEPARTMENT GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
BOARD OF TRUSTEES FOR VISAKHAPATNAM PORT TRUST VS. STATE OF ANDHRA PRADESH [REFERRED TO]
FOOD CORPORATION OF INDIA VS. MUNICIPAL COMMITTEE JALALABAD [REFERRED TO]
DHARAM DUTT VS. UNION OF INDIA [REFERRED TO]
MUNICIPAL CORPORATION AMRITSAR VS. SENIOR SUPERINTENDENT OF POST [REFERRED TO]
INTERNATIONAL AIRPORT AUTHORITY OF INDIA VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
NATIONAL INSTITUTE OF IMMUNOLOGY VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GEM AND JEWELLERY EXPORT PROMOTION COUNCIL [REFERRED TO]