REGENT COMPUTRONICS PVT. LTD.

STATE OF NCT OF DELHI Appellant

V/S

Umesh Chauhan Respondents

Referred Judgements :-

TOTA SINGH AND ANR. VS. STATE OF PUNJAB [REFERRED TO]
SURAJPAL SINGH VS. STATE [REFERRED TO]
STATE OF RAJASTHAN VS. RAJARAM [REFERRED TO]
STATE OF KARNATAKA VS. MAPILLA P P SOOPI [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. ASHA RAM [REFERRED TO]
GOVINDARAJU ALIAS GOVINDA VS. STATE BY SRIRAMAPURAM P S [REFERRED TO]
NARENDER KUMAR VS. STATE NCT OF DELHI [REFERRED TO]

(1.) By the present application, the petitioner seeks condonation of 64 days delay in filing the present leave petition.

(2.) Heard.

(3.) Delay in filing the present leave petition is condoned.