THE COMMISSIONER, TRANSPORT Vs. BSC

JUDGEMENT

(1.) - IA No. 15580/2016 (for exemption) Allowed, subject to all just exceptions. IA No. 15582/2016 (for condonation of delay in re-filing the petition)

(2.) For the reasons stated in the application, the delay in re-filing the petition is condoned.

(3.) The application is disposed of. IA No. 15581/2016 (for condonation of delay in filing the petition)