KAMAL CHAUHAN Vs. UNION OF INDIA & ORS

JUDGEMENT

(1.) The petitioner- Kamal Chauhan- had applied for selection as Senior Scientific Officer Grade II (Biology) in the Central Forensic Science Laboratory, Central Bureau of Investigation, Ministry of Home Affairs, in response to advertisement No.17/2011 published by the Union Public Service Commission/respondent No.3 ("UPSC" for short).

(2.) The petitioner was not issued a call letter for the interview, perceptibly, for lacking the essential educational qualification. The petitioner then filed O.A. No. 1918/2012 and by the interim order dated 05.06.2012, was provisionally permitted to participate in the interview, subject to the condition that his result would not be published or disclosed.

(3.) Consequently, the petitioner was interviewed by the Selection Board which included a Member of the UPSC as the Chairman of the Board and two experts.