LAWS(DLH)-2016-5-1014

EBIZ.COM PVT. LTD. Vs. UNION OF INDIA

Decided On May 19, 2016
Ebiz.Com Pvt. Ltd. Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) W.P. (C) 756/2016 : Arguments heard.

(2.) Judgment reserved.

(3.) The parties are permitted to file their respective written notes of arguments within one week.