BENGAL WATERPROOF LTD. Vs. UOI AND ORS.

JUDGEMENT

(1.) In response to the directions contained in the order dated February 10, 2016, the Registrar BIFR has produced through his counsel minutes of a meeting dated April 28, 2009 drawn up by the Board of Industrial and Financial Reconstruction, which read as under: -

(2.) It was resolved that the - -

(3.) Immediate compliance may be ensured of the above procedure and brought into effect from 11th of May, 2009.