(1.) CM No. 45534 of 2016 Exemption allowed, subject to all just exceptions.
(2.) The application stands disposed of. CM No.45533 of 2016 (delay)
(3.) For the reasons stated in the application 19 days' delay in filing the appeal is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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