(1.) Exemption allowed subject to just exceptions.
(2.) Application stands disposed of.
(3.) By the present application, the petitioner seeks condonation of 70 days' delay in filing the present criminal leave to appeal petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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