(1.) By the present application, the State seeks condonation of 127 days' delay in filing the present leave petition.
(2.) For the reasons stated in the application, delay is condoned.
(3.) Application stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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