LAWS(DLH)-2016-9-360

AMIT KUMAR Vs. STAFF SELECTION COMMISSION AND ORS

Decided On September 19, 2016
AMIT KUMAR Appellant
V/S
Staff Selection Commission And Ors Respondents

JUDGEMENT

(1.) Cm APPL. 34263/2016

(2.) Application stands disposed of.

(3.) Challenge in this writ petition is to the order dated 1.9.2016 passed by Central Administrative Tribunal (hereinafter referred to as "the Tribunal") whereby the Tribunal has dismissed OA No.2773/2016 filed by the petitioner herein.