LAWS(DLH)-2016-11-177

BENGAL POLYSACKS Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (IMPORT)

Decided On November 21, 2016
Bengal Polysacks Appellant
V/S
Principal Commissioner Of Customs (Import) Respondents

JUDGEMENT

(1.) CM No. 43078/2016 (for exemption) : Allowed, subject to all just exceptions.

(2.) The application stands disposed of.

(3.) Issue notice.