DOOT DEVELOPERS PVT LTD. Vs. UNION OF INDIA

Referred Judgements :-

NORTH EASTERN RAILWAY VS. TRIPPLE ENGINEERING WORKS [REFERRED TO]
DATAR SWITCHGEARS LIMITED VS. TATA FINANCE LIMITED [REFERRED TO]
PUNJ LIOYED LTD VS. PETRONET MHB LTD [REFERRED TO]
ACE PIPELINE CONTRACTS PRIVATE LIMITED VS. BHARAT PETROLEUM CORPORATION LIMITED [REFERRED TO]
UNION OF INDIA VS. BHARAT BATTERY MANUFACTURING CO P LTD [REFERRED TO]
NORTHERN RAILWAY ADMINISTRATION MINISTRY OF RAILWAY VS. PATEL ENGINEERING COMPANY LTD [REFERRED TO]
UNION OF INDIA VS. SINGH BUILDERS SYNDICATE [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. RAJA TRANSPORT P LTD [REFERRED TO]
DEEP TRADING COMPANY VS. INDIAN OIL CORPORATION [REFERRED TO]
NEWTON ENGINEERING AND CHEMICALS LIMITED VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO]