(1.) Cm.Appl. 33059/2016
(2.) The application stands disposed of.
(3.) Learned counsel for the petitioner, at the outset, submits that on account of a typographical error three grounds, being Grounds A to C, urged in the present petition may be deleted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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