(1.) The appellants have challenged the award dated 02 nd June, 2016 whereby the Claims Tribunal has dismissed their petition.
(2.) On 13th October, 2005, Parmeshwar Shah was going to Rohini Sector 24, Pocket 27 market on bicycle when he was hit from behind by Maruti Zen car bearing No.HR -12C -5771. Parmeshwar Shah was taken to Sanjay Gandhi Memorial Hospital and then to Lok Nayak Hospital where he succumbed to the injuries sustained.
(3.) The deceased was survived by widow, two sons and two daughters who filed the claim petition before the Claims Tribunal. The deceased was aged 45 years at the time of the accident and was running a shop of cycle repair earning RS.8,000/ - per month.