LAWS(DLH)-2016-8-232

RAJEEV SURANA Vs. OCM INDIA LIMITED & ORS

Decided On August 02, 2016
Rajeev Surana Appellant
V/S
Ocm India Limited And Ors Respondents

JUDGEMENT

(1.) Cm 19134/2016 (delay)

(2.) On 29.01.2016, the issues were framed in the suit. The issues were to the following effect:

(3.) Since the prayers "A" and "B" have been mentioned in issue no.1, it would be appropriate to set out those prayers. They read as under: