MEGA CABS PVT. LTD. Vs. UNION OF INDIA

Referred Judgements :-

PANDIT BANARSI DAS BHANOT JABALPUR CONTRACTORS ASSOCIATION MADHYA PRADESH CONTRACTORS ASSOCIATION THE STATE OF MADHYA PRADESH THE ADVOCATE GENERAL FOR THE STATE OF PUNJAB VS. STATE OF MADHYA PRADESH; SALES TAX OFFICER NAGPURS:STATE OF MADHYA PRADESHS; SALES TAX OFFICER NAGPURS:STATE OF MADHYA PRADESHS; SALES TAX OFFICER NAGPURS:STATE O [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI IN BOTH APPEALS VS. BIRLA COTTON SPINNING WEAVING MILLS DELHI IN BOTH THE APPEALS [REFERRED TO]
INDIAN AND EASTERN NEWSPAPER SOCIETY NEW DELHI VS. COMMISSIONER OF INCOME TAX NEW DELHI [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
GENERAL OFFICER COMMANDING IN CHIEF VS. SUBHASH CHANDRA YADAV [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. P LAXMI DEVI [REFERRED TO]
SAHARA INDIA FIRM LUCKNOW VS. COMMISSIONER OF INCOME TAX CENTRAL [REFERRED TO]
ASSOCIATION OF LEASING AND FINANCIAL SERVICE COMPANIES VS. UNION OF INDIA [REFERRED TO]
INTERCONTINENTAL CONSULTANTS AND TECHNORATS PVT. LTD VS. U.O.I. [REFERRED TO]
ASSOCIATION OF UNIFIED TELE SERVICES PROVIDERS VS. UNION OF INDIA [REFERRED TO]
LARSEN & TOUBRO LTD. VS. COMMISSIONER OF VALUE ADDED TAX [REFERRED TO]
TRAVELITE VS. UOI [REFERRED TO]