CBSE Vs. MOUNT CARMEL SCHOOL SOCIETY AND ORS.

Referred Judgements :-

STATE OF A.P. V/S. RAJAH OF VENKATAGIRI [REFERRED TO]
GUNUPATI KESHAVRAM REDDY V/S. NAFISUL HASAN [REFERRED TO]
M S M SHARMA VS. KRISHNA SINHA [REFERRED TO]
BALLABHADAS MATHURDAS LAKHANI VS. MUNICIPAL COMMITTEE MALKAPUR [REFERRED TO]
AHMEDABAD ST XAVIERS COLLEGE SOCIETY VS. STATE OF GUJARAT [REFERRED TO]
NARINDER SINGH VS. SURJIT SINGH [REFERRED TO]
KAUSALYA DEVI BOGRA SYED YUSLJFUDDIN SYED ZIAUDDIN VS. LAND ACQUISITION OFFICER AURANGABAD:STATE OF MAHARASHTRA [REFERRED TO]
FRANK ANTHONY PUBLIC SCHOOL EMPLOYERS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
Y THECLAMMA VS. UNION OF INDIA [REFERRED TO]
ALL BIHAR CHRISTIAN SCHOOLS ASSOCIATION VS. STATE OF BIHAR [REFERRED TO]
DIRECTOR OF SETTLEMENTS A P VS. M R APPARAO [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
MANAGEMENT COMMITTEE OF MONTFORT SENIOR SECONDARY SCHOOL VS. VIJAY KUMAR [REFERRED TO]
SECRETARY MALANKARA SYRIAN CATHOLIC COLLEGE VS. T JOSE [REFERRED TO]
G VALLIKUMARI VS. ANDHRA EDUCATION SOCIETY [REFERRED TO]