(1.) Crl.M.A. Nos.6650/2015 and 6651/2015
(2.) Respondent is present in person and submits that he has no-objection if the delay in filing as well as delay in re-filing the revision petition is condoned.
(3.) Accordingly, the delay of 256 days in filing and delay of 3 days in re-filing the revision petition is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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