(1.) Allowed subject to just exceptions.
(2.) This is an application seeking condonation of delay of 24 days in re -filing the appeal.
(3.) For the reasons given in the application, the delay is condoned and the application is allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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