REGENT COMPUTRONICS PVT. LTD.

N.N.SETH Appellant

V/S

RENU GUPTA Respondents

Referred Judgements :-

TMA PAI FOUNDATION AND ORS. VS. STATE OF KARNATAKA AND ORS. [REFERRED TO]
PREM SEHGAL VS. DIRECTOR OF EDUCATION [REFERRED TO]
DELHI PUBLIC SCHOOL VS. DIRECTOR OF EDUCATION [REFERRED TO]
KATHURIA PUBLIC SCHOOL VS. DIRECTOR OF EDUCATION [REFERRED TO]

JUDGEMENT

(1.) This writ appeal has been filed against the impugned judgment of the learned Single Judge dated 13.1.2004.

(2.) Heard counsel for the parties and perused the record.

(3.) The facts in detail have been set out in the judgment of the learned Single Judge and hence we are not repeating the same except where necessary.

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N N SETH Vs. RENU GUPTA

Referred Judgements :-

JUDGEMENT

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