PRANJAL VASHISHT Vs. UNIVERSITY OF DELHI

Referred Judgements :-

ALLEN V. FLOOD [REFERRED TO]
QUINN V. LEATHEM [REFERRED TO]
LONDON GRAVING DOCK CO. LTD. V. HORTON [REFERRED TO]
HERRINGTON V. BRITISH RAILWAYS BOARD [REFERRED TO]
RAM PHAL KUNDU VS KAMAL SHARMA [RELIED ON]
STATE OF U.P VS MAHARAJA DHARMANDER PRASAD SINGH [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD AND ANR. V. N.R.VAIRAMANI AND ANR. [REFERRED TO]
HANUMANT GOVIND NARGUNDKAR VS. STATE OF MADHYA PRADESH [REFERRED TO]
GHAIO MAL AND SONS VS. STATE OF DELHI [RELIED ON]
BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD VS. BAGLESHWAR PRASAD [REFERRED TO]
UNION OF INDIA VS. H C GOEL [REFERRED TO]
BIHAR SCHOOL EXAMINATION BOARD VS. SUBHAS CHANDRA SINHA [REFERRED TO]
STATE OF BIHAR VS. ASIS KUMAR MUKHERJEE [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [RELIED ON]
BHAGAT RAM VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
SAWAI SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
RANJIT THAKUR VS. UNION OF INDIA [REFERRED TO]
RANGASWAMI VS. STATE OF TAMIL NADU [REFERRED TO]
MARATHWADA UNIVERSITY VS. SESHRAO BALWANT RAO CHAVAN [REFERRED TO]
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION VS. K S GANDHI [REFERRED TO]
GURU NANAK DEV UNIVERSITY VS. HARJINDER SINGH [REFERRED TO]
G N KHAJURIA VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
R NITYA PRIYA VS. REVENUE DIVISIONAL OFFICER THIRUKOYILUR [REFERRED TO]
UNION OF INDIA VS. G GANAYUTHAM [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. JAGANNATH MISHRA [REFERRED TO]
OM KUMAR VS. UNION OF INDIA [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
V RAMANA VS. APSRTC [REFERRED TO]
N K MUSTAFF VS. UNION OF INDIA [REFERRED TO]
BHUPENDRA SINGH VS. UNIVERSITY OF DELHI [REFERRED TO]
R K SHARMA VS. UNIVERSITY OF DELHI [REFERRED TO]
Triambak Pati Tripathi VS. The Board of High School and Intermediate Education, U. P., Allahabad [REFERRED TO]