PRASHANT PADMANABHA AMIN Vs. R N SHEETALWAD

Referred Judgements :-

MCD V. GURNAM KAUR [RELIED ON]
SUNIL KUMAR CHOSE V. STATE OF WEST BENGAL [RELIED ON]
RAVINDER KUMAR MATHUR (DR.) V. UNION OF INDIA [RELIED ON]
BRIJESH RANJAN V. MEDICAL COUNCIL OF INDIA [DISTINGUISHED]
U.P,COOP. CENTRAL UNION V. U.P.SUGAR MILLS [RELIED ON]
KUNHAYAMMED AND OTHERS V,STATE OF KERALA AND ANR. [RELIED ON]
ANAND KUMAR SINGH AND ORS. V. UOI. [DISTINGUISHED]
INDIAN OIL CORPORATION LIMITED VS. STATE OF BIHAR [RELIED ON]
YOGENDRA NARAYAN CHOWDHURY GOPAL CHAKRABORTY VS. UNION OF INDIA [RELIED ON]
J S PARIHAR VS. GANPAT DUGGAR [REFERRED TO]
VUAY SINGH SECRETARY HOME VS. MITTANLAL HINDOLIYA [REFERRED TO]
LALITHA MATHUR VS. L MAHESWARA RAO [REFERRED TO]
PALLAV SHETH VS. CUSTODIAN [RELIED ON]
HARYANA FINANCIAL CORPORATION VS. JAGDAMBA OIL MILLS [RELIED ON]
MEDICAL COUNCIL OF INDIA VS. INDIAN DOCTOR S FROM RUSSIA WELFARE ASSOCIATIONS [RELIED ON]
BANK OF BARODA VS. SADRUDDIN HASAN DAYA [RELIED ON]
RAVINDER KUMAR MATHUR VS. UNION OF INDIA [RELIED ON]
BIRINDER SINGH THIND VS. UNION OF INDIA [DISTINGUISHED]
NAMIT BHARGAVA VS. MEDICAL COUNCIL OF INDIA [DISTINGUISHED]
BHAGWAN SINGH VS. STALE OF RAJASTHAN [RELIED ON]