(1.) Notice.
(2.) Mr. Harish Gulati, Advocate, accepts notice of this bail application on behalf of the respondent.
(3.) The petitioner seeks anticipatory bail in case registered against him under Section 420/471/468, IPC vide FIR No. R.C. 11(S)/05 with Police Station CBI SCR-II, New Delhi.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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