REGENT COMPUTRONICS PVT. LTD.

KANCHAN Appellant

V/S

G.P.SRIVASTAVA Respondents

Referred Judgements :-

S.SURJIT SINGH KALRA V. UNION OF INDIA AND ANR. [REFERRED TO]
K L MALHOTRA VS. PRAKASH MEHRA [REFERRED TO]
J CHATTERJEE VS. MOHINDER KAUR UPPAL [REFERRED TO]
P P KAPUR VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) Admit.

(2.) At the request of the parties, the matter is taken up for final disposal at this stage.

(3.) The petitioner is the owner / landlord of an L.IG. flat in the Co-operative Group Housing Society bearing No. B4/69, Paryatan Vihar, Vasundhra Enclave, Delhi. The petitioner is a widow and is presently residing in Gurgaon.

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KANCHAN Vs. G P SRIVASTAVA

Referred Judgements :-

JUDGEMENT

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