(1.) The two appeals are directed against a common order dated 2.2.2006 passed by the Company Law Board disposing of CP No.54/2005 and CP No. 59/2005.
(2.) Vide the CP No. 54/2005, Arun Mehra and his wife Ms. Seema Mehra invoked Sections 111, 235, 237, 397, 398, 402 and 403 of the Company Act, 1956. Their grievance related to M/s Durga Builders Pvt. Ltd. and the manner in which respondents 2 to 5 of the said petition were alleged to be conducting affairs of M/s Durga Builders Pvt. Ltd.
(3.) Arun Mehra and his wife Seema Mehra were the petitioners in CP No. 59/2005. They invoked Sections 397 and 398 of the Companies Act 1956. Grievance related to the affairs of Rajdhani Housing Syndicate Pvt. Ltd. It was alleged that respondents 2 to 5 were conducting business in a manner which was oppressive to the petitioners. M/s Durga Builders Pvt. Ltd. was impleaded as respondent no. 6 in said Company Petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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