LORDS HOMEOPETHIC LABOURITES PVT LTD Vs. LISSY UNNIKUNJU

Referred Judgements :-

MANAGEMENT OF BHARAT KALA KENDRA VS. R.K.BAVEJA [REFERRED TO]
SAIN STEEL PRODUCTS VS. NAIPAL SINGH AND ORS. [REFERRED TO]
EMPLOYERS,MANAGEMENT OF CENTRAL P AND D INST. LTD. VS. UOI [REFERRED TO]
PRAMOD KUMAR VS. PRESIDING OFFICER [REFERRED TO]
UNITED COMMERCIAL BANK LIMITED VS. SECRETARY U P BANK EMPLOYEES UNION [REFERRED TO]
HINDUSTAN STEELS LIMITED ROURKELA VS. A K ROY [REFERRED TO]
ANIL KUMAR CHAKRABORTY VS. SARASWATIPUR TEA COMPANY LIMITED [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPN VS. MULU AMRA [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. PRESIDING OFFICER [REFERRED TO]
NEHRU YUVA KENDRA SANGATHAN VS. UNION OF INDIA [REFERRED TO]
HARSHA TRACTORS LIMITED VS. SECRETARYLABOUR [REFERRED TO]
PAL SINGH VS. NATIONAL THERMAL POWER CORPORATION LIMITED [REFERRED TO]
JAGAT SINGH VS. ESTATE OFFICER DELHI CANTONMENT BOARD DELHI [REFERRED TO]
SURAJ PAL SINGH VS. P O LABOUR COURT NO 111 [REFERRED TO]
STATE BANK OF INDIA VS. PRESIDING OFFICERS CENTRAL GOVERNMENT INDUSTRIES TRIBUNAL [REFERRED TO]
MODEL SCHOOL FOR MENTALLY DEFICIENT CHILD VS. MUKH RAM PRASAD MAURYA [REFERRED TO]