(1.) This appeal is allowed and disposed of accordingly, in view of the judgment delivered on 7th September, 2006, in Narinder Kumar Munjal v. DDA and Ors. LPA 361/99.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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