(1.) Application under Order 7 Rule 11 CPC states as under:-
(2.) Prayer made is to dismiss the suit.
(3.) Reply by the plaintiff reads as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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