LAWS(DLH)-2006-9-256

D DALIP Vs. UTTAR PRADESH EXPORT

Decided On September 06, 2006
D DALIP Appellant
V/S
UTTAR PRADESH EXPORT Respondents

JUDGEMENT

(1.) U.P. Export Industries Ltd. has filed objections to the award dated 31.10.90 published by Justice J.D.Jain (Retd.).

(2.) By and under the award, 4 sums, besides interest and Rs.10,000/- towards cost of arbitration have been awarded to the non-objector, D.Dalip.

(3.) The sums awarded are as under:-