UNITED AIRLINES Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

IRC VS. HINCHY [REFERRED TO]
A V FERNANDEZ VS. STATE OF KERALA [REFERRED TO]
INNAMURI GOPALAN VS. STATE OF ANDHRA PRADESH [REFERRED TO]
COMMISSIONE OF INCOME TAX MADRAS O V R SV SR ARUNACHALAM CRETTAR VS. V MR P FIRM MUAR O R M O M A M CHIDAMBARAM CHETTIAR THE COMMISSIONER OF INCOME TAX MADRAS O RM SP SV FIRM [REFERRED TO]
STATE OF PUNJAB VS. JULLUNDUR VEGETABLES SYNDICATE [REFERRED TO]
COMMISSIONER OF INCOME TAX PATIALA VS. SHAHZADA NAND AND SONS [REFERRED TO]
INCOME TAX OFFICER TUTICORIN VS. T S DEVINATHA NADAR [REFERRED TO]
COMMISSIONER OF INCOME TAX LUCKNOW VS. MADHO PD JATIA [REFERRED TO]