(1.) IN terms of the Orders passed in CS (OS) No. 1084/1998 and IA No. 2411/1999, the present suit for making the Partial Award dated 24.04.1998 made and published by Shri Datuk George KS Seah, Sole Arbitrator, Rule of the Court is dismissed leaving the parties to bear their own costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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