REGENT COMPUTRONICS PVT. LTD.

MADHU GARG Appellant

V/S

NORTH DELHI POWER LTD. Respondents

Referred Judgements :-

BIHAR STATE ELECTRICITY BOARD V. PARMESHWAR [REFERRED TO]
PUNJAB STATE ELECTRICITY V. BASSI COLD STORAGE [REFERRED TO]
ISHA MARBLES BIHAR STATE ELECTRICITY BOARD CHAIRMAN BIHAR STATE ELECTRICITY BOARD BIHAR STATE ELECTRICITY BOARD BIHAR STATE ELECTRICITY BOARD VS. BIHAR STATE ELECTRICITY BOARD:WAXPOL INDUSTRIES:SUMAN PACKAGING P LTD [REFERRED TO]
SWASTIC INDUSTRIES VS. MAHARASHTRA STATE ELECTRICITY BOARD [REFERRED TO]
HYDERABAD VANASPATHI LIMITED VS. ANDHRA PRADESH STATE ELECTRICITY BOARD [REFERRED TO]
AHMEDABAD ELECTRICITY COMPANY LIMITED VS. GUJARAT INNS PRIVATE LIMITED [REFERRED TO]
A RAMACHANDRAN VS. KERALA STATE ELECTRICITY BOARD [REFERRED TO]
SEENA B KUMAR VS. ASSISTANT EXECUTIVE ENGINEER [REFERRED TO]

JUDGEMENT

(1.) This writ appeal has been filed against the impugned common judgment of the learned Single Judge dated 09.11.2005 by which six writ petitions were disposed of.

(2.) Heard learned counsel for the parties and perused the record.

(3.) The facts in detail have been set out in the detailed judgment of the learned Single Judge and hence we are not repeating the same except where necessary.

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MADHU GARG Vs. NORTH DELHI POWER LTD

Referred Judgements :-

JUDGEMENT

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