REGENT COMPUTRONICS PVT. LTD.

KRISHAN KUMAR NATH Appellant

V/S

GANESH KUMAR NATH Respondents

Referred Judgements :-

NIRMAN SINGH VS. RUDRA PARTAB NARAIN SINGH [REFERRED TO]
PUBLISHED AS LAKSHMIBAI AND ORS. VS. BHOJA AND ORS. [REFERRED TO]
AHSAN DAR AND ORS VS. MOHD. DAR [REFERRED TO]
BHOOP SINGH VS. RAM SINGH MAJOR [REFERRED TO]
HALIMAN VS. MANIR [REFERRED TO]

JUDGEMENT

(1.) Suit seeks partition of property bearing Municipal No. 16/273, Gali No. 9, Joshi Road, Karol Bagh, New Delhi.

(2.) Family tree of the parties is as under:

(3.) Jagan Nath Shastri died on 12th September, 1958. Uma Wati died on 14th March, 2001. Both had died intestate. Mohinder Nath, one out of six sons died issueless. His estate was inherited by his mother.

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KRISHAN KUMAR NATH Vs. GANESH KUMAR NATH

Referred Judgements :-

JUDGEMENT

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