LAWS(DLH)-2006-10-79

MOHD SHEIKH NOOR HUSSAIN Vs. STATE OF DELHI

Decided On October 10, 2006
MOHD. SHEIKH NOOR HUSSAIN Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) CRIMINAL Appeal No. 271 of 2006 stands disposed of. For detailed order, see Death Sentence Reference No. 1 of 2006.