LAWS(DLH)-2006-11-23

SATINDER KUMAR Vs. PARVEEN KUMAR

Decided On November 13, 2006
SATINDER KUMAR Appellant
V/S
PARVEEN KUMAR Respondents

JUDGEMENT

(1.) Under noted issues framed vide order dated 15.11.2000 require adjudication :

(2.) At the hearing held on 8.11.2006, learned counsel for the parties stated that they do not press issue No.4. Thus, said issue is being ignored.

(3.) Issues 1 to 3 and 5 center around the same facts and, therefore, are being decided together.