SAMSUNG ELECTRONICS COMPANY LTD Vs. G CHOUDHARY

JUDGEMENT

(1.) IA No. 9115/2006 in CS (OS) No. 1602/2006 - Allowed, subject to all just exceptions. CS (OS) No. 1602/2006

(2.) Plaint be registered as a Suit.

(3.) Summons of the Suit be issued to the Defendants in the ordinary course, registered AD covers as well as by courier, returnable on 18/12/2006 before Joint Registrar.