LAWS(DLH)-2006-8-86

SHAIENDRA Vs. KANHIYALAL

Decided On August 26, 2006
SHAILENDRA Appellant
V/S
KANHIYALAL Respondents

JUDGEMENT

(1.) Heard.

(2.) The two I As seek review of the order of 17th February, 2005.

(3.) The review petition challenges the order dated 17th February,2005 whereby this Court declined the prayer of the petitioner to pass an order under Order 32 Rule 15 of the Civil Procedure Code.