V P PURI Vs. UNION OF INDIA

JUDGEMENT

(1.) Vide IA.No.5852/06, Delhi Financial Corporation seeks two reliefs as under :

(2.) A brief backdrop of the relevant facts necessary for adjudication of the application may be noted.

(3.) Claiming to be the owners of property No.6 and 7, E-Block, Connaught Place, New Delhi, popularly known as Saraswati Bhawan, plaintiffs instituted the suit seeking ejectment of Union of India from the aforenoted premises. Claim of mesne profits and arrears of rent together with interest was made.