ROSHANARA BEGUM Vs. UNION OF INDIA

Referred Judgements :-

TIVERTON AND NORTH DEVON RLY. CO. V. ROBERT FRANCIS LOOSEMORE [REFERRED 25.]
EZRA V. SECRETARY OF STATE FOR INDIA IN COUNCIL AND OTHERS [REFERRED . 72.]
PRASANNA KUMAR DASS AND OTHERS V. STATE OF ORISSA [REFERRED . 85.]
CORPORATION OF CALCUTTA V. OMEDA KHATUN BEWA [REFERRED . 39.]
GRICE V. DUDLEY CORPORATION [REFERRED 26.]
SHORT V. POOLE CORPORATION [REFERRED 10.]
RAM CHANDER V. UNION OF INDIA [REFERRED . 7.]
COUNCIL OF CIVIL SERVICE UNIONS AND OTHERS V. MINISTER FOR THE CIVIL SERVICE [REFERRED 8.]
D. K. JAIN V. STATE OF HARYANA [REFERRED]
RAMJAS FOUNDATION AND OTHERS V. UNION OF INDIA AND OTHERS [REFERRED]
STATE OF KERALA V. MATHAI VERGHESE [REFERRED . 61.]
RAMJAS FOUNDATION V. UNION OF INDIA [REFERRED . 29.]
BIRMINGHAM CITY CORPORATION V. WEST MIDLAND BAPTIST (TRUST) ASSOCIATION [REFERRED 27.]
RAM CHAND V. UNION OF INDIA [REFERRED 20.]
NADER CHAND MALLICK V. STATE OF WEST BENGAL AND OTHERS [REFERRED 91.]
STATE OF TAMIL NADU AND ANOTHER V. P.KANAGAMANI AND OTHERS [REFERRED 82.]
KASTURI PILLAI V. MUNICIPAL COUNCIL [REFERRED . 83.]
MANAGEMENT OF ASSAM RAILWAY AND TRADING CO. LTD. V. RAM LABHAYA [REFERRED 106.]
ASSTT. DEVELOPMENT OFFICER V. TAYABALLI ALLIBHOY BOHORI [REFERRED . 73.]
MANDIR SITRAMJI V. LT. GOVERNOR [REFERRED DECIDED ON JULY 20,1993,28.]
RAO SHIV BAHADUR SINGH VS. STATE OF VINDHYA PRADESH [REFERRED 52.]
STATE OF BIHAR VS. D N GANGULY: BATA SHOE COMPANY LIMITED [REFERRED 104.]
SIRAJ UL HAQ KHAN OTHERS VS. SUNNI CENTRAL BOARD OF WAQF U P [REFERRED 54.]
RAM DAYA RAM VS. STATE OT MAHARASHTRA:STATE OT MAHARASHTRA [REFERRED . 58.]
J K COTTON SPINNING AND WEAVING VS. STATE OF UTTAR PRADESH [REFERRED 53.]
RAJA HARISH CHANDRA RAJ SINGH SINGH VS. DEPUTY LAND ACQUISITION OFFICER [REFERRED . 75.]
BACHHITTAR SINGH VS. STATE OF PUNJAB [REFERRED . 97.]
S PARTAP SINGH VS. STATE OF PUNJAB [REFERRED 11.]
G H GRANT VS. STATE OF BIHAR [REFERRED . 40.]
STATE OF MADHYA PRADESH VS. VISHNU PRASAD SHARMA [REFERRED 38.]
JAICHAND LAL SETHIA VS. STATE OF WEST BENGAL [REFERRED 12.]
UDAI RAM SHARMA VS. UNION OF INDIA [REFERRED 4.]
AMBALAL PURSHOTTAM VS. AHMEDABAD MUNICIPAL CORPORATION OF THE CITY OF AHMEDABADIN ALL THE APPEALS [REFERRED 24.]
ISHWAR SINGH BINDRA VS. STATE OF UTTAR PRADESH [REFERRED . 56.]
STATE OF GUJARAT VS. PATIL RAGHAV NATHA [REFERRED 22.]
L HIRDAY NARAIN VS. INCOME TAX OFFICER BAREILLY [REFERRED 19.]
MOHINDER SINGH SUB AT SINGH VS. STATK OF HARYANA:STATE OF HARYANA [REFERRED 3.]
AFLATOON BAHADUR ABDULRASHID NURUDDIN BAHADUR AFLATOON VS. LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI [REFERRED . 63.]
LILA RAM BIRLA COTTON SPG AND WVG MILLS VS. UNION OF INDIA [REFERRED . 35.]
LACHMI NARAIN VS. UNION OF INDIA [REFERRED 107.]
KHADIM HUSSAIN VS. STATE OF UTTAR PRADESH [REFERRED . 16.]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED 114.]
P N KAUSHAL LAXMI NARAIN SHAM LAL VS. UNION OF INDIA [REFERRED 113.]
BABU SINGH VS. UNION OF INDIA [REFERRED 64.]
BABU SINGH VS. UNION OF INDIA [REFERRED 65.]
GUJARAT STATE TRANSPORT CORPORATION VS. VALJI MULJI SONEJI [REFERRED . 32.]
FT GIRDHARAN PRASAD MISSIR VS. STATE OF BIHAR [REFERRED . 62.]
STATE OF PUNJAB VS. GURDIAL SINGH [REFERRED 13.]
S P GUPTA V M TARKUNDE J L KALRA IQBAL M CHAGLA MISS LILY THOMAS A RAJAPPA UNION OF INDIA D N PANDEY R PRASAD SINHA VS. UNION OF INDIA [REFERRED . 60.]
MANSARAM VS. S P PATHAK [REFERRED 23.]
SHIVRAM ANAND SHIROOR VS. RADHABAI SHANTRAM KOWSHIK [REFERRED . 59.]
CHANDRA BANSI SINGH JAWAHAR LAL MEHTA KAPIL MUNI SINGH SEDASUSHAN KUMAR SINGH VS. STATE OF BIHAR [REFERRED 116.]
DEEPAK PAHWA VS. LT GOVERNOR OF DELHI [REFERRED 18.]
COLLECTOR DISTRICT MAGISTRATE ALLAHABAD RAJA RAM JAISWAL VS. RAJA RAM JAISWAL:COLLECTOR DISTRICT MAGISTRATE ALLAHABAD [REFERRED 17.]
M SATYANARAYANA VS. STATE OF KARNATAKA [REFERRED . 57.]
RANJIT THAKUR VS. UNION OF INDIA [REFERRED 9.]
SPECIAL LAND ACQUISITION OFFICER BOMBAY VS. GODREJ AND BOYCE [REFERRED 103.]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. HAKIMWADI TENANTS ASSOCIATION [REFERRED 49.]
HAMEEDIA HARDWARE STORES VS. B MOHAN LAL SOWCAR [REFERRED 55.]
B B RAJWANSHI VS. STATE OF UTTAR PRADESH [REFERRED 115.]
KALIYAPPAN VS. STATE OF KERALA [REFERRED . 76.]
KALIYAPPAN VS. STATE OF KERALA [REFERRED 34.]
STATE OF GUJARAT VS. PATEL NARANBHAI NATHUBAI [REFERRED . 33.]
VISHWAS NAGAR EVACUEES PLOT PURCHASERS ASSOCIATION VS. UNDER SECRETARY DELHI ADMINISTRATION [REFERRED 67.]
YUSUFBHAI NOORMOHMED NENDOLIYA VS. STATE OF GUJARAT [REFERRED 94.]
COMMISSIONER OF WEALTH TAX COMMISSIONER OF WEALTH TAX VS. KARAN SINGH:P C OSWAL [REFERRED 36.]
GANDHI GRAH NIRMAN SAHKARI SAMITI LIMITED VS. STATE OF RAJASTHAN [REFERRED 96.]
GANDHI GRAH NIRMAN SAHKARI SAMITI LIMITED VS. STATE OF RAJASTHAN [REFERRED . 99.]
STATE OF HARYANA VS. SUKHDEV [REFERRED . 68.]
RAM CHAND VED PRAKASH VS. UNION OF INDIA [REFERRED AND]
STATE OF UTTAR PRADESH VS. RAJIV GUPTA [REFERRED 71.]
SHARADCHANDRAGANESHMULEY VS. STATE OF MAHARASHTRA [REFERRED 93.]
LAL SINGH VS. LT GOVERNOR DELHI [REFERRED 47.]
AFLATOON VS. LT GOVERNOR [REFERRED . 2.]
UNION OF INDIA VS. LACHMI NARAIN [REFERRED 108.]
ASSAM SILLIMANITE LIMITED VS. UNION OF INDIA [REFERRED]
LAKHBIR CHAND VS. LAND ACQUISITION COLLECTOR DELHI [REFERRED . 88.]
P S GILL VS. UNION OF INDIA [REFERRED . 98.]
MUNILAL VS. LT GOVERNOR OF DELHI [REFERRED . 100.]
SAHAB SINGH VS. UNION OF INDIA [REFERRED 48.]
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED VS. UNION OF INDIA [REFERRED . 101.]
BHAGWAN VS. UNION OF INDIA [REFERRED . 102.]
SMT. SHAKUNTALA B.MODA V. UNION OF INDIA AND OTHERS [REFERRED 69.]
MADAN LAL MITTAL VS. UNION OF INDIA [REFERRED 51.]
MAHARSHI DEYANAND CO OPERATIVE GROUP HOUSING SOCIETY LIMITED VS. UNION OF INDIA [REFERRED 50.]
SATYENDRA KUMAR VS. UNION OF INDIA [REFERRED 15.]
PATEL VIRCHANDBHAI MADABHAI VS. STATE OF GUJARAT [REFERRED 95.]
BULLION AND AGRICULTURAL PRODUCE EXCHANGE PVT LTD VS. FORWARD MARKETS COMMISSION BOMBAY [REFERRED 105.]
M DODLA MALLIAH VS. STATE OF ANDHRA PRADESH [REFERRED . 77.]
YOUSUF BEGAM VS. STATE OF ANDHRA PRADESH [REFERRED . 86.]
CORPORATION OF CALCUTTA VS. OMEDA KHATUN BEWA [REFERRED . 45.]
N BOMMON BEHRAM VS. GOVERNMENT OF MYSORE [REFERRED . 81.]
BOSE MANNA AND COMPANY PVT LTD VS. ADDITIONAL LAND ACQUISITION OFFICER [REFERRED 43.]
P K SHAIKH VS. STATE OF WEST BENGAL [REFERRED . 87.]
COLLECTOR VS. CHATURBHUJ PANDA [REFERRED . 78.]
ABDUL KARIM S/O ABDUL HAKIM VS. STATE OF MADHYA PRADESH [REFERRED 41.]
SUMATRA BAI VS. STATE OF MADHYA PRADESH [REFERRED 79.]
JEHANGIR BOMANJI VS. C D GAIKWAD [REFERRED . 74.]
MALANKARA RUBBER AND PRODUCE CO LTD VS. STATE OF KERALA [REFERRED 44.]
SPECIAL LAND ACQUISITION OFFICER 1 BOMBAY AND BOMBAY SUBURBAN DISTRICT VS. NATVERLAL JAMNADAS MUNI [REFERRED . 80.]
ATMARAM MARYA BHOIR VS. STATE OF MAHARASHTRA [REFERRED 112.]
MANAKCHAND SARUPCHAND LUNAVAT VS. STATE OF MAHARASHTRA [REFERRED 90.]
SHIVDEV SINGH VS. STATE OF BIHAR [REFERRED . 84.]
KARTAR KAUR VS. STATE OF PUNJAB [REFERRED . 110.]
STATE OF PUNJAB VS. GURDIAL SINGH [REFERRED . 89.]
JASRAJ VS. STATE OF RAJASTHAN [REFERRED 111.]
PRAG NARAIN VS. COLLECTOR OF AGRA [REFERRED 42.]