(1.) -
(2.) THIS is a revision directed against an appellate order passed under the Arbitration Act, 1948 whereby an order passed under Section 34 refusing the stay of the suit has been reversed and the suit has been ordered to be stayed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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