COMMISSIONER OF INCOME TAX Vs. SHANTA ELECTRICAL INDUSTRIES

Referred Judgements :-

ADDITIONAL COMMISSIONER OF INCOME TAX VS. DARGAPANDARINATH TULJAYYA AND CO [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. FARAHATULLAH M [REFERRED TO]
VENKATESWARA POWER ROLLING MILLS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ASIATIC TRADE COMBINE [REFERRED TO]
MAHARANI SHARMISTHABAI HOLKAR H H VS. ADDITIONAL COMMISSIONER OF INCOME TAX [REFERRED TO]
V L DUTT VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
KAMALA VATI VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF WEALTH TAX VS. THAKUR BHAIRON SINGH [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PATNA TIMBER WORKS [REFERRED TO]