GLOBE SUPER PARTS Vs. BLUE SUPER FLAME INDUSTRIES

Referred Judgements :-

WELDON V. DICKS [REFERRED]
REDDAWAY V. BANHAM [REFERRED 39,47,57,58,112 6 R 211 (HL) LESLIE V. YOUNG AND SONS 45 (1878) 10 CH D 247 : 48 LJ CH 201 ]
OFFICE CLEANING SERVICE V. WESTMINSTER WINDOW AND GENERAL CLEANERS [REFERRED AIR 1935 LAHORE 345 113,16 (1930) 47 RPC 37 25,26]
MATHIESON V. SIR ISSAC PITMAN AND SONS [REFERRED MATHIESON V. SIR ISSAC PITMAN AND SONS 46,47 1929 RPC 23 POPE'S CASE 53 AIR 1924 PC 75 45]
UNIVERSAL WINDING CO. V. GEORGE HATTERSLEY AND SONS [REFERRED 115 (1907) 25 RPC 149 : 98 LT 258 : 24 TLR 192]
ELECTROMOBILE CO. LTD. V. BRITISH ELECTROMOBILE CO. LTD. [REFERRED 74 LT 289 : 65 LJ OB 381 115]
SAHEB RAM V. FINANCIAL COMMR. [REFERRED 1967 FSR 63 COMPATIBILITY]
RESEARCH LTD. V. COMPUTER PSYCHE CO. LTD. [REFERRED 80 STANDER V. REAY 79]
W.H.ALIEN AND CO. V. BROWN WASTON LTD. [REFERRED 46 (1964) 1 ALL ER 465 : (1964) 1 WLR 273]
LADBROKE (FOOTBALL) LTD. V. WILLIAM HILL (FOOTBALL) LTD. [REFERRED 45 108 AIR 1961 MAD 111 : (1960) 1 MAD LJ 53 45 AIR 1955 CAL 519 108]
KAVIRAJ PANDIT DURGA DUTT SHARMA IN BOTH THE APPEALS VS. NAVARATNA PHARMACEUTICAL LABORATORIES IN BOTH THE APPEALS [REFERRED 114,115,120 AIR 1965 BOM 35 78]
SAHIB RAM LACHMI NARAIN VS. FINANCIAL COMMISSIONER PUNJAB AND THERS:FINANCIAL COMMISSIONER PUNJAB [REFERRED 14 AIR 1970 SC 2062 73]
L D MALHOTRA INDUSTRIES VS. ROPI INDUSTRIES [REFERRED 78 AIR 1974 ANDH PRA 274 114,115,120 AIR 1972 DELHI 179 108]
CENTURY TRADERS VS. ROSHANLAL DUGGAR AND COMPANY [REFERRED 78 1978 RPC 397 108]
ELLORA INDUSTRIES VS. BANARSI DAS GOELA [REFERRED 123,125]
B K ENGINEERING CO VS. UBHI ENTERPRISES REGD [REFERRED 26,107]
VICTORY TRANSPORT CO PVT LTD VS. DISTRICT JUDGE GHAZIABAD [REFERRED 114,115,120]
MODI VANASPATI MANUFACTURING COMPANY VS. KATIHAR JUTE MILLS PRIVATE LIMITED [REFERRED 16]